Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Punjab - Subsection Section 11(2) in The Punjab Anand Marriages Registration Rules, 2016 (2)The Chief Registrar of marriages, shall issue directions to the Registrar of Marriages, regarding maintenance of records/registers, from time to time, deems fit.
