Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in Tamil Nadu Industrial Township Area Development Authority Act, 1997

(1)The Government may, for the purpose of administering the affairs of an Industrial Township Areas and for carrying out the provisions of this Act, by notification, constitute an authority for each Industrial Township Area.