Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 238 in Assam Excise Rules, 1945 238. Women not to be employed in country spirit shops. - No licensee for the sale of country spirit shall employ any woman as sales woman for sale of such intoxicants.
