Allahabad High Court
Mathura Prasad H. C. A.P. And Others vs State Of U.P. And Others on 29 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 44011 of 2010 Petitioner :- Mathura Prasad H. C. A.P. And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- V. P. Gupta Respondent Counsel :- C. S. C. Hon'ble Shishir Kumar J.
Learned counsel for the petitioner states that he does not want to press this writ petition.
According, writ petition is dismissed as not pressed. No order as to costs.
Order Date :- 29.7.2010 Pr/-