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[Cites 0, Cited by 0] [Section 484] [Entire Act]

State of Uttar Pradesh - Subsection

Section 484(1) in Rules under the United Provinces Excise Act, 1910

(1)When issues are made which have to pass through a zone in which the rate of duty is higher than that applying to the place of destination, the Excise Commissioner may direct that the spirit issued to all shops within a specified area shall be distinctly coloured before leaving the bonded warehouse.