Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act] Union of India - Subsection Section 95(2)(d) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001 (d)the manner in which a single and distinct denomination to a variety shall be assigned by the applicant under sub-section (1) of section 17;