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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(o) in Customs Brokers Licensing Regulations, 2018

(o)inform any change of postal address, telephone number, e-mail etc. to the Deputy Commissioner of Customs or Assistant Commissioner of Customs,as the case may be, of all Customs Stations including the concerned Deputy Commissioner or Assistant Commissioner of the Commission rate who has granted the license immediately within two days;