Delhi High Court - Orders
Actis Consumer Grooming Products & Anr vs The State (Govt Of Nct Of & Anr on 13 May, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1338/2020 & CRL.M.A. 11792/2020
ACTIS CONSUMER GROOMING PRODUCTS & ANR.
..... Petitioners
Through: Mr. N. Hariharan, Sr. Advocate with
Mr. Abhimanyu Chopra, Mr. Arman
Sharma, Mr. Shaurya Mittal and
Ms. Gunjan Mangla, Advocates
versus
THE STATE (GOVT OF NCT OF & ANR. ..... Respondents
Through: Mr. Sanjay Lao, Standing Counsel
(CRL.) with Insp. Pradeep Rai, P. S.
EOW
Mr. Prayag Jain Godha, Advocate for
R-2
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 13.05.2022 At request of learned counsel appearing on behalf of respondent no. 2, list on 22nd August, 2022.
Till then, interim order to continue, if any.
CHANDRA DHARI SINGH, J MAY 13, 2022 gs/ms Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:17.05.2022 18:08:30