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State of Madhya Pradesh - Section

Section 4 in The M.P. Gram Panchayats (Budget Estimates) Rules, 1997

4. Consideration and approval of budget estimates.

- The Gram Panchayai shall consider the budget estimates and may make such modifications and additions thereto as it may think fit and shall submit the same to the Prescribed Officer Panchayat.On receipt of the budget estimates from the Gram Panchayat, the Prescribed Officer shall examine the estimates and shall approve them with or without modification and return back to the Gram Panchayat.