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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Recognition Of Zoo Rules, 1992

(f)"Performing purposes" means any effort to force the animal to carry out unnatural act including performance of circus tricks;
(ff)[ "Rescue Centre" means an establishment for the care of animals specified in the Schedules to the Act and not open for exhibition to the public;] [ Inserted by G.S.R. 106(E), dated 6.2.2004 (w.e.f. 9.2.2004).]