Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 13 in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012 13. Transaction of business. - The order of the business to be transacted at every general or special meeting shall be decided by the person presiding over the meeting.
