Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(i) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (i)it is made on the prescribed form and all the necessary information required to be filled in that form is given; and
