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NCT Delhi - Section

Section 3 in The Recruitment Regulations of Assistant Engineer (Civil) and Assistant Engineer (Electrical), Delhi Development Authority, 2005

3. Power to relax.

- When the Appointing Authority is of the opinion that it is necessary or expedient so to do, it may by order, for reasons to be recorded in writing, relax any of the provisions of these regulations in respect to any class or category of persons or posts.