Supreme Court - Daily Orders
Commissioner Of Income Tax vs Sahara India Financial Corp.Ltd. on 7 May, 2018
Bench: A.K. Sikri, Ashok Bhushan
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ITEM NO.70 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1311/2015
COMMISSIONER OF INCOME TAX Appellant(s)
VERSUS
SAHARA INDIA FINANCIAL CORP.LTD. Respondent(s)
WITH
C.A. No. 1312/2015 (XIV)
C.A. No. 6899/2015 (XIV)
C.A. No. 1313/2015 (XIV)
C.A. No. 2348/2018 (XIV)
C.A. No. 2814/2018 (XIV)
C.A. No. 2811/2018 (XIV)
C.A. No. 2810/2018 (XIV)
C.A. No. 2812/2018 (XIV)
C.A. No. 3320/2018 (XIV)
C.A. No. 2813/2018 (XIV)
C.A. No. 3635/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.42023/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 3286/2018 (XIV)
C.A. No. 3319/2018 (XIV)
SLP(C) No. 11018/2018 (XIV)
(FOR ADMISSION and I.R. and IA No.53410/2018-CONDONATION OF DELAY
IN FILING and IA No.53412/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2018.05.09
Diary No(s). 9403/2018 (XIV)
15:47:05 IST
Reason:
(FOR ADMISSION and I.R. and IA No.57097/2018-CONDONATION OF DELAY
IN FILING and IA No.57099/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
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Date : 07-05-2018 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Appellant(s) Mr. Vikramjit Banertjee, ASG
Mr. K. Radhakrishnan, Sr. Adv.
Mr. D.L. Chidananda, Adv.
Ms. Rekha Pandey, Adv.
Ms. Gargi Khanna, Adv.
Mr. Arijit Prasad, Adv.
Ms. Diksha Rai, Adv.
Ms. Shruti Agarwal, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Aarohi Bhalla, Adv.
Mr. Chandan Kumar Mandal, Adv.
Ms. Sujata Kurdukar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 14.05.2018.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER