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Supreme Court - Daily Orders

Commissioner Of Income Tax vs Sahara India Financial Corp.Ltd. on 7 May, 2018

Bench: A.K. Sikri, Ashok Bhushan

                                               1

     ITEM NO.70                     COURT NO.6                SECTION XIV

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

     Civil Appeal        No(s).   1311/2015

     COMMISSIONER OF INCOME TAX                                Appellant(s)

                                              VERSUS

     SAHARA INDIA FINANCIAL CORP.LTD.                          Respondent(s)


     WITH
     C.A. No. 1312/2015 (XIV)

         C.A. No. 6899/2015 (XIV)

         C.A. No. 1313/2015 (XIV)

         C.A. No. 2348/2018 (XIV)

         C.A. No. 2814/2018 (XIV)

         C.A. No. 2811/2018 (XIV)

         C.A. No. 2810/2018 (XIV)

         C.A. No. 2812/2018 (XIV)

         C.A. No. 3320/2018 (XIV)

         C.A. No. 2813/2018 (XIV)

      C.A. No. 3635/2018 (XIV)
     (FOR ADMISSION and I.R. and IA No.42023/2018-CONDONATION OF DELAY
     IN FILING)

         C.A. No. 3286/2018 (XIV)

         C.A. No. 3319/2018 (XIV)

      SLP(C) No. 11018/2018 (XIV)
     (FOR ADMISSION and I.R. and IA No.53410/2018-CONDONATION OF DELAY
     IN FILING and IA No.53412/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)
Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2018.05.09

      Diary No(s). 9403/2018 (XIV)
15:47:05 IST
Reason:


     (FOR ADMISSION and I.R. and IA No.57097/2018-CONDONATION OF DELAY
     IN FILING and IA No.57099/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)
                                  2


Date : 07-05-2018 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE A.K. SIKRI
          HON'BLE MR. JUSTICE ASHOK BHUSHAN

For Appellant(s)    Mr. Vikramjit Banertjee, ASG
                    Mr. K. Radhakrishnan, Sr. Adv.
                    Mr. D.L. Chidananda, Adv.
                    Ms. Rekha Pandey, Adv.
                    Ms. Gargi Khanna, Adv.
                    Mr. Arijit Prasad, Adv.
                    Ms. Diksha Rai, Adv.
                    Ms. Shruti Agarwal, Adv.
                    Mrs. Anil Katiyar, AOR

For Respondent(s)   Mr. Aarohi Bhalla, Adv.
                    Mr. Chandan Kumar Mandal, Adv.
                    Ms. Sujata Kurdukar, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

List on 14.05.2018.

(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER