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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Bombay Presidency - Subsection

Section 32(1)(iv) in Bombay Khadi and Village Industries Act, 1960

(iv)the Madhya Pradesh Khadi and Village Industries Board Act, 1956. (MP IX of 1956) in its application to the Vidarbha region of the State of Bombay, shall be repealed.