Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] Union of India - Subsection Section 3B(2) in Agricultural Produce (Grading And Marking) Act, 1937 (2)The provisions of Section 102 of the Code of Criminal Procedure, 1973 shall apply to every seizure made under this section.]
