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Madhya Pradesh High Court

Wpil Limited vs The State Of Madhya Pradesh on 31 January, 2025

Author: Vishal Mishra

Bench: Vishal Mishra

                                                                1                                     RP-733-2024
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          RP No. 733 of 2024
                                          (WPIL LIMITED Vs THE STATE OF MADHYA PRADESH AND OTHERS )



                           Dated : 31-01-2025
                                   Shri Arpan J. Pawar - Senior Advocate with Shri Akshat Arjaria -
                           Advocate for petitioner.
                                   Shri Rajat Lohiya - Advocate for respondent.

As the respondent counsel is reported to be adjusted, prayer for listing of the matter in the next week is made.

Prayer allowed.

List the matter in the next week.





                                   (VISHAL MISHRA)                             (PRAMOD KUMAR AGRAWAL)
                                        JUDGE                                           JUDGE
                           L.Raj




Signature Not Verified
Signed by: LORETTA RAJ
Signing time: 01-02-2025
11:41:05 AM