Madhya Pradesh High Court
Wpil Limited vs The State Of Madhya Pradesh on 31 January, 2025
Author: Vishal Mishra
Bench: Vishal Mishra
1 RP-733-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
RP No. 733 of 2024
(WPIL LIMITED Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 31-01-2025
Shri Arpan J. Pawar - Senior Advocate with Shri Akshat Arjaria -
Advocate for petitioner.
Shri Rajat Lohiya - Advocate for respondent.
As the respondent counsel is reported to be adjusted, prayer for listing of the matter in the next week is made.
Prayer allowed.
List the matter in the next week.
(VISHAL MISHRA) (PRAMOD KUMAR AGRAWAL)
JUDGE JUDGE
L.Raj
Signature Not Verified
Signed by: LORETTA RAJ
Signing time: 01-02-2025
11:41:05 AM