Rajasthan High Court - Jodhpur
Surajprakash Parihar vs Kuldeep Ranka, Managing Director on 9 May, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 933/2018
Surajprakash Parihar
----Petitioner
Versus
Kuldeep Ranka, Managing Director
----Respondent
For Petitioner(s) : None present.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 09/05/2019 Defects pointed out by the office be removed within a period of two weeks, failing which, the petition shall stand dismissed without reference to the Court.
(ARUN BHANSALI),J 68-Rmathur/-
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