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Rajasthan High Court - Jodhpur

Surajprakash Parihar vs Kuldeep Ranka, Managing Director on 9 May, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                   S.B. Writ Contempt No. 933/2018

                                   Surajprakash Parihar
                                                                                                     ----Petitioner
                                                                      Versus
                                   Kuldeep Ranka, Managing Director
                                                                                                   ----Respondent


                                   For Petitioner(s)         :    None present.
                                   For Respondent(s)         :



                                              HON'BLE MR. JUSTICE ARUN BHANSALI

Order 09/05/2019 Defects pointed out by the office be removed within a period of two weeks, failing which, the petition shall stand dismissed without reference to the Court.

(ARUN BHANSALI),J 68-Rmathur/-

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