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[Cites 0, Cited by 13] [Entire Act]

State of Tamilnadu - Section

Section 4 in Tamil Nadu Irrigation Tanks (Improvement) Act, 1949

4. Suits and applications for injunctions barred.

- No Court shall entertain any suit or application for the issue of any injunction to restrain the exercise of any powers conferred on the Government by section 3.