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[Cites 0, Cited by 0] [Section 414(2)] [Section 414] [Entire Act]

Union of India - Subsection

Section 414(2)(a) in The Merchant Shipping Act, 1958

(a)the form in which, the period or voyage for which, and the conditions subject to which licences under this Part may be granted, the particulars to be included therein and the fees payable therefor;