Section 3 in The Land Acquisition (Orissa Amendment and Validation) Act, 1959
3. Amendment of Section 17.
- In Section 17 of the Central Act -(i)in Sub-section (1) the words "waste or arable" shall be omitted;(ii)in Sub-section (4) for the words "in the case of any land to which" the words "in cases where" shall be substituted.
