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[Cites 0, Cited by 0] [Section 10k] [Entire Act]

Union of India - Subsection

Section 10k(5) in The Standards of Weights and Measures (General) Rules, 1987

(5)Auxiliary indicating devices
(i)Type and application
Only instruments of classes I and II may be fitted with an auxiliary indicating device, which shall be,a device with a rider, ora device for interpolation of reading, ora complementary indicating device (*) oran indicating device with a differentiated scale division (**).These devices shall be permitted only to the right of the decimal sign.
(ii)A multi-interval instrument shall not be fitted with an auxiliary indicating device.
(iii)Verification scale interval
The verification scale interval e shall be determined by the expressionD<e≤10d(***)such that e = 1x 10k kgk being a positive or negative whole number, or zero. This condition shall not apply to an instrument of class I with d < 1 mg. In that case e shall uniformly be 1 mg.(***) The value of e, calculated following this rule, are, for example,-TABLE 42
d = 0.1g 0.2 g 0.5 g
e= 1g 1g 1g
(a)Example of a complementary indicating device
(iv)Minimum capacity
The minimum capacity of the instrument is determined in conformity with the requirements in Table 40.
(v)Minimum number of verification scale intervals
for an instrument of class I with d < 0.1 mg, n may be less than 50000.