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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa Conduct of Examinations Act, 1988

(1)Subject to the provisions of Sub-section (2) the provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act.