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[Cites 0, Cited by 1] [Section 5(1)] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(1)(a) in Bihar Private Irrigation Works Act, 1922

(a)by one or more of the persons on whom notices under clause (ii) of Section 3 have been served and who agrees or agree to carry out the said work, or