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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Madhya Pradesh - Subsection

Section 46(1)(b) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(b)the manner of election of five members from the Paramedical Practitioners under clause (xi) of sub-section (1) of Section 4;