Madhya Pradesh High Court
Kuldeep Yadav vs The State Of Madhya Pradesh on 28 July, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 32643 of 2023 (KULDEEP YADAV Vs THE STATE OF MADHYA PRADESH) Dated : 28-07-2023 Shri Shashank Upadhyay - Advocate for the applicant.
Ms. S. A. George - Govt. Advocate for the State.
As prayed by counsel for the applicant case is adjourned. List the matter after three weeks.
(VISHAL DHAGAT) JUDGE DUBEY/-
Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 7/28/2023 6:21:45 PM