Section 2(2)(iii) in The Cost And Works Accountants Act, 1959

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Union of India - Subsection

Section 2(2)(iii) in The Cost And Works Accountants Act, 1959

(iii)renders professional services or assistance in or about matters of principle or detail relating to cost accounting procedure or the recording, presentation or certification of costing facts or data; or

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Union of India - Subsection

Section 2(2)(iii) in The Cost And Works Accountants Act, 1959