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National Consumer Disputes Redressal

Smt. Munesh Devi vs U.P. Power Corporation Ltd. & Ors. on 29 January, 2016

          NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION  NEW DELHI          EXECUTION APPLICATION NO. 26 OF 2015       IN  
OP/253/2002        1. SMT. MUNESH DEVI ...........Appellants(s)  Versus        1. U.P. POWER CORPORATION LTD. & ORS. ...........Respondent(s) 

BEFORE:     HON'BLE MR. JUSTICE J.M. MALIK, PRESIDING MEMBER   HON'BLE DR. S.M. KANTIKAR, MEMBER For the Appellant : For the Complainant/ Applicant : Mr. Soumo Palit, Advocate For the Respondent : Mr. Daleep Kr. Dhyani, Advocate Dated : 29 Jan 2016 ORDER Counsel for the parties present.  Demand draft, towards T.D.S., in the sum of Rs.16,43,025/- handed over to the counsel for the Decree holder.  Counsel for the Complainant submits full and final amount has been paid.  Decree stands satisfied.

The Execution Petition is hereby dismissed having being settled.

 

  ......................J J.M. MALIK PRESIDING MEMBER ...................... DR. S.M. KANTIKAR MEMBER