National Consumer Disputes Redressal
Smt. Munesh Devi vs U.P. Power Corporation Ltd. & Ors. on 29 January, 2016
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI EXECUTION APPLICATION NO. 26 OF 2015 IN OP/253/2002 1. SMT. MUNESH DEVI ...........Appellants(s) Versus 1. U.P. POWER CORPORATION LTD. & ORS. ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE J.M. MALIK, PRESIDING MEMBER HON'BLE DR. S.M. KANTIKAR, MEMBER For the Appellant : For the Complainant/ Applicant : Mr. Soumo Palit, Advocate For the Respondent : Mr. Daleep Kr. Dhyani, Advocate Dated : 29 Jan 2016 ORDER Counsel for the parties present. Demand draft, towards T.D.S., in the sum of Rs.16,43,025/- handed over to the counsel for the Decree holder. Counsel for the Complainant submits full and final amount has been paid. Decree stands satisfied.
The Execution Petition is hereby dismissed having being settled.
......................J J.M. MALIK PRESIDING MEMBER ...................... DR. S.M. KANTIKAR MEMBER