Supreme Court - Daily Orders
Parle Products Pvt. Ltd. vs Britannia Industries Ltd. on 17 September, 2015
ITEM NO.52 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Petition(s) for Special Leave to Appeal (C) No(s). 5072-5073/2015
PARLE PRODUCTS PVT. LTD. Petitioner(s)
VERSUS
BRITANNIA INDUSTRIES LTD. AND ORS. Respondent(s)
(with interim relief and office report)
Date : 17/09/2015 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Aniruddha P. Mayee,Adv.
For Respondent(s)
Mr Karan Dev Chopra, Adv.
M/s. Karanjawala & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The ld. Counsel for the sole respondent has mentioned that counter affidavit has been filed the day before. Registry to take the same on record and thereafter to process the matter for being listed before the Hon'ble Court as per rules.
Signature Not Verified Digitally signed by Hema Joshi Date: 2015.09.21 (RACHNA GUPTA) 17:22:46 IST Reason: Registrar