Lok Sabha Debates
Introduction Of Fruit And Vegetable Board Bill, 2006. on 24 November, 2006
an> Title: Introduction of Fruit and Vegetable Board Bill, 2006.
SHRI MOHAN SINGH (DEORIA): I beg to move for leave to introduce a Bill to provide for measures for the development, storage and marketing of fruits and vegetables and their products and for matters connected therewith. MR. DEPUTY-SPEAKER: The question is:
“That leave be granted to introduce a Bill to provide for measures for the development, storage and marketing of fruits and vegetables and their products and for matters connected therewith.” The motion was adopted.
SHRI MOHAN SINGH : I introduce the Bill.
àÉcÉänªÉ, àÉÉxÉxÉÉÒªÉ MÉßc àÉÆjÉÉÒ VÉÉÒ ºÉnxÉ àÉå ={ÉÉκlÉiÉ cé* càÉÉ®ä nÉä ÉʤÉãÉ cé, àÉÉxÉxÉÉÒªÉ àÉÆjÉÉÒ VÉÉÒ BÉßE{ɪÉÉ <xcå º´ÉÉÒBÉEÉ® BÉE®å, BÉDªÉÉåÉÊBÉE ªÉc +É{É®ÉvÉ ÉÊxÉªÉÆjÉhÉ ºÉä ºÉÆ¤ÉÆÉÊvÉiÉ cé* * Published in the Gazette of India, Extraordinary, Part-II, Section-2, dt. 24.1.2006 MR. DEPUTY-SPEAKER: This is not the proper time to make this point.
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MR. DEPUTY-SPEAKER: Item No.17 – Shrimati Jayaprada - not present.
Item No.18 – Shrimati Jayaprada – not present.
Item No.19 – Shrimati Jayaprada – not present.