Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 488] [Entire Act] State of Jharkhand - Subsection Section 488(f) in Bihar Education Code, 1961 (f)In the absence of the President a member shall be elected by the members present to preside and exercise the authority of the President.
