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[Cites 0, Cited by 0] [Section 112(2)] [Section 112] [Entire Act]

State of Maharashtra - Subsection

Section 112(2)(iii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(iii)Besides, the provisions under clause (ii) above, the Vice-Chancellor shall be entitled to receive actual expenditure from Air Port, Railway Station or place of halt to the place of destination in full whenever official car is not provided to him.