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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Karnataka - Subsection

Section 50(1) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(1)There shall be Selection Committee for making recommendation to the Syndicate , for appointment to the posts of Professors, Associate-Professors, Assistant Professors and Librarians of Institute maintained by the University.