Himachal Pradesh High Court
Pushpa Devi & Others vs . Amit Kumar & Others on 16 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Pushpa Devi & others vs. Amit Kumar & others .
RFA NO.8 of 2001 and CO No.119 of 2001 16.03.2022 Present: Mr.Ajeet Pal Singh Jaswal, Advocate, vice Mr.Janesh Gupta, Advocate, for the appellants/non-cross objectors.
Mr.Anuj Gupta, Advocate, for respondent No.1.
Mr.Anand Sharma, Senior Advocate, alongwith Mr.Karan Sharma, Advocate, for respondent No.2.
Mr.Vinod Gupta, Advocate, for respondent NO.3(a).
Name of respondent No.3(b)stands struck off vide order dated 21.11.2017 in CMP No.1157 of 2007.
Mr.Rishab Chandel, Advocate, vice Ms.Megha Kapur Gautam, Advocate, for respondents NO.4(a) to 4(c).
Respondent No.6 stands deleted vide order dated 02.08.2018 passed in CMP No.7168 of 2018.
Respondents No.5 and 7 to 12 ex parte vide order dated 08.07.2021.
List after three weeks, as prayed.
(Vivek Singh Thakur) Judge March 16, 2022 (Purohit) ::: Downloaded on - 16/03/2022 20:17:22 :::CIS