Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15B(2)] [Section 15B] [Entire Act] State of Maharashtra - Subsection Section 15B(2)(v) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002 (v)A library and other recreational facilities should also be available in the premises of the Special Home.