Section 18(3) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989
(3)All payments received by the Inspector during the week shall be paid into the Government Treasury under the appropriate "Head of Account" on such dates or days as may he specified by the Controller from time to time, and a receipt thereof be obtained and an intimation to that effect be sent to the Controller or other officer authorised by him in this behalf.
