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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(c) in The Punjab Factory Rules, 1952

(c)The number and types of first-aid fire fighting equipment to be provided for 'light hazard' occupancy shall be as given in Schedule I to this rule. For 'ordinary hazard' or 'extra hazard' occupancies, as the case may be, equipment as given in paragraph 12 shall be provided, in addition to that given in Schedule I to this rule.