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State of Tamilnadu - Section

Section 59 in Tamil Nadu Educational Inspection Code

59. Office equipment.

- Each office shall be provided with the requisite furniture and maps, with copies of the latest edition Rules, Codes and Manuals of general application to all Government offices with a copy of the Educational Rules, the Inspection Code, the Grant-in-Aid Code, the Elementary Education Manual, copies of syllabuses published by the department, the list of approved text books with the addenda and corrigenda issued, from time to time, the educational portions of the Andhra Pradesh Gazettes, and District Gazettes, and the census statements of the district and taluks concerned with such other official publications and other statistical particulars as are necessary for reference. All Rules, Codes and Manuals should be kept up-to-date by having correction slips pasted in them as and when they are received or notified. A small educational library should be maintained in each office and inspecting officers in charge of the offices should see that the books are up-to-date. Educational periodicals supplied to the office should be regularly bound.