Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 372] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 372(3) in Arunachal Pradesh Municipal Act, 2007

(3)The Municipality shall by regulation, determine the procedure for the issue of a licence and renewal thereof.