Section 7 in The Maharashtra Borstal Schools Rules, 1965
7. Term of office of non-official members of Visiting Committee.
(a)The non-official members of the Visiting Committee shall hold office for a period of three years from the date of their appointment or for such further period as the State Government may, by general or special order, direct.(b)The non-official members shall be eligible for re-nomination on the expiry of the term of their office.
