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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(c) in The Oilfields (Regulation And Development) Act, 1948

(c)the development of any [mineral oil resources] [ Substituted by Act 67 of 1957, Section 32 and Schedule III, for " mineral resources" (w.e.f. 1.6.1958).] in any area by prescribing or regulating the use of any engines, machinery or other equipment;