Section 3(1)(b) in Bihar Electricity Duty Act, 2018

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)the units of energy consumed by a person, where such energy is produced through -

(i)Captive generation;

(ii)Co-generation;

(iii)Standby generation;

(iv)Renewable Energy; or

(v)Independent Power Producer (IPP) ; or

Legal Document View