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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(iii) in Andhra Pradesh Rules for Construction and Regulation of Multiplex Complexes, 2007

(iii)Fire Precaution Fund: A fee at the rate of Rs. 10 per sq m of built up area shall be payable towards Fire Precaution Fund to the Fire Services Department.