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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(j) in THE INSTITUTE OF TEACHING AND RESEARCH IN AYURVEDA ACT, 2020

(j)the salaries and allowances and other conditions of services of the Director, Deputy Director Undergraduate) , Deputy Director (Postgraduate) and Deputy Director (Pharmacy) and other officers and employees of the Institute under sub-section (5) of section 11;