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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(o) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(o)"Connection Agreement" means an Agreement between CTU, inter-state transmission licensee other than CTU (if any) and any person setting out the terms relating to a connection to and/or use of the Inter State Transmission System;