Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 66 in The Patents (Amendment) Act, 2002 66. Amendment of section 162.- In section 162 of the principal Act, sub- sections (2) and (3) shall be omitted. ---- SUBHASH C. JAIN, Secy. to the Govt. of India.
