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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007

15. Special Invitees.

- The Vice-President shall have the powers to invite any person not being a member of the Governing Council or the Executive Board to attend the meeting of the Governing Council or the Executive Board but such invitee shall not be entitled to vote at such meeting.