Supreme Court - Daily Orders
Dy. Commissioner Of Income Tax Circle 1 vs Areez Khambatta Benevolent Trust on 16 December, 2019
Bench: Ashok Bhushan, M.R. Shah
ITEM NO.8 COURT NO.9 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32172/2019
(Arising out of impugned final judgment and order dated 13-02-2019
in SCA No. 16791/2018 passed by the High Court Of Gujarat At
Ahmedabad)
DY. COMMISSIONER OF INCOME TAX CIRCLE 1 Petitioner(s)
VERSUS
AREEZ KHAMBATTA BENEVOLENT TRUST Respondent(s)
(FOR I.R. and IA No.181463/2019-CONDONATION OF DELAY IN FILING and
IA No.181464/2019-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 16-12-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) Ms. Rashmi Malhotra, Adv.
Mr. N.K. Karhail, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2019.12.16 16:48:21 IST Reason: