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Supreme Court - Daily Orders

Dy. Commissioner Of Income Tax Circle 1 vs Areez Khambatta Benevolent Trust on 16 December, 2019

Bench: Ashok Bhushan, M.R. Shah

     ITEM NO.8                               COURT NO.9                 SECTION III

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 32172/2019

     (Arising out of impugned final judgment and order dated 13-02-2019
     in SCA No. 16791/2018 passed by the High Court Of Gujarat At
     Ahmedabad)

     DY. COMMISSIONER OF INCOME TAX CIRCLE 1                              Petitioner(s)

                                                     VERSUS

     AREEZ KHAMBATTA BENEVOLENT TRUST                  Respondent(s)
     (FOR I.R. and IA No.181463/2019-CONDONATION OF DELAY IN FILING and
     IA No.181464/2019-CONDONATION OF DELAY IN REFILING /    CURING THE
     DEFECTS )

     Date : 16-12-2019                   This petition was called on for hearing today.

     CORAM :                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                                         HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)                   Ms. Rashmi Malhotra, Adv.
                                         Mr. N.K. Karhail, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                  O R D E R

Delay condoned.

Issue notice.

(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2019.12.16 16:48:21 IST Reason: