Supreme Court - Daily Orders
Committtee Of Management(Alleged) ... vs Shah Basit Jahid on 8 December, 2017
Author: Chief Justice
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.51 COURT NO.1 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A.Nos.1368-1369/2017 in Civil Appeal No(s).4315-4316/2017
COMMITTTEE OF MANAGEMENT(ALLEGED)
SHIBLI NATIONAL INTER COLLEGE Petitioner(s)
VERSUS
SHAH BASIT JAHID & ORS. Respondent(s)
(IA No.129358/2017-STAY APPLICATION and FOR ADMISSION and IA
No.124114/2017-MODIFICATION OF COURT ORDER and IA
No.129361/2017-EXEMPTION FROM FILING O.T.)
Date : 08-12-2017 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s) Mr. Ashok K. Gupta, Sr. Adv.
Mr. Ambar Qamaruddin, Adv. [AOR]
Ms. Renu Bhandari, Adv.
Mr. Simanta Kumar, Adv.
Mr. Anant Mann, Adv.
For Respondent(s)/ Mr. Huzefa Ahmadi, Sr. Adv.
Applicant (s) Mr. Abhimanyu Bhandari, Adv.
Mr. Ejaz Maqbool, Adv. [AOR]
Ms. Akriti Chaubey, Adv.
Ms. Tanya Shree, Adv.
Mr. Tanmay Agrawal, Adv.
Mr. Upendra Mishra, Adv.
Mr. Vinay Garg, Adv. [AOR]
Mr. Farrukh Rasheed, Adv.
Mr. Ankit Pandey, Adv.
Mr. Shadan Farasat, Adv. [AOR]
Ms. Rudrakshi Deo, Adv.
Mr. Shashi Pratap Singh, Adv.
Mr. Anurag Dubey, Adv.
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2017.12.12
17:35:33 IST
Ms. Meenakshi Parihar, Adv.
Reason:
Mr. Samir Ali Khan, Adv.
Mr. Amit Kr. Singh, Adv.
Mr. Gautam Kumar, Adv.
M.A.Nos.1368-1369/2017 in C.A.No(s).4315-4316/2017 .... (contd.)
- 2 -
UPON hearing the counsel the Court made the following
O R D E R
Having heard Mr. Huzefa Ahmadi, learned senior counsel for the respondent-applicants, we are not inclined to modify the order dated 21.03.2017. The applications are accordingly dismissed.
(Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar [Signed Order is placed on the file] IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION M.A. NOS.1368-1369 OF 2017 IN CIVIL APPEAL NOS.4315-4316 OF 2017 Committee of Management (Alleged) Shibli National Inter College, Azamgarh ....Appellant Versus Shah Basit Jahid & Ors. ....Respondents/ Applicants O R D E R Having heard Mr. Huzefa Ahmadi, learned senior counsel for the respondent-applicants, we are not inclined to modify the order dated 21.03.2017. The applications are accordingly dismissed.
........................CJI. [DIPAK MISRA] ..........................J. [A.M. KHANWILKAR] ..........................J. [Dr. D.Y. CHANDRACHUD] New Delhi.
December 08, 2017.