Delhi High Court - Orders
Godrej & Boyce Manufacturing Co. Ltd vs Gas Tech Process Engineering P. Ltd on 19 April, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~CP-14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 547/2013 & CO.APPL. 1911/2013
GODREJ & BOYCE MANUFACTURING CO. LTD. ..... Petitioner
Through: Ms. Surekha Raman, Advocate.
versus
GAS TECH PROCESS ENGINEERING P. LTD. ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 19.04.2023
1. It is already 04:45 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 28th August, 2023.
SANJEEV NARULA, J APRIL 19, 2023 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:21.04.2023 15:50:04